Bombay High Court
Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 19 September, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
11-OSIAL-19140-2022-IN-COMAPL-19047-2022.DOC
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN THE COMMERCIAL APPELLATE DIVISION
INTERIM APPLICATION (L) NO. 19140 OF 2022
IN
COMMERCIAL APPEAL(L) NO. 19047 OF 2022
Chitali Bottling Limited ...Appellant
Versus
Brihan Karan Sugar Syndicate Private Limited ...Respondent
Dr A Chandrachud, with Pavan S Patil for the Appellant.
Mr Nikhil Sharma,i/b WS Kane & Co for the Respondent.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 19th September 2022 PC:-
1. The Appellants have approached the valuer in question. He needs four weeks' time to complete the valuation.
2. List the matter for settlement on 17th October 2022.
(Gauri Godse, J) (G. S. Patel, J) Digitally signed by RAJESHWARI RAJESHWARI RAMESH Page 1 of 1 RAMESH PILLAI PILLAI Date: 19th September 2022 2022.09.20 16:01:03 +0530