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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(b) in The Orissa Industrial Establishments (National and Festival) Holidays Act, 1969

(b)wages for such day and to avail himself of a substituted holiday with wages on any other day within six months from the holiday, on which he so works.