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[Cites 0, Cited by 2] [Section 28(2)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2)(b) in Kerala Cooperative Societies Act, 1969

(b)if he is member of the committees of [more than two societies of different types ;] [Substituted 'two or more societies of a different type or different types:' by Kerala Act No. 7 of 2010.]