Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 190] [Entire Act]

Union of India - Subsection

Section 190(b) in The Cantonments Act, 2006

(b)to protect the same from contamination in such manner as the Chief Executive Officer may direct; or