Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 22 April, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 11330 of 2024 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2024 Shri Vivek Shukla - Advocate for the applicant.
Shri Pankaj Tiwari - Panel Lawyer for the State.
Learned Panel Lawyer for the State seeks time to call FSL report. List this case in next week.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 4/23/2024 2:13:34 PM