Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in Rajasthan Voluntary Rural Education Service Rules, 2010 7. Interpretation and removal of doubts. If any difficulty arises as to the interpretation of any provision of these rules the decision of the Government shall be final.
