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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Bengal Presidency - Subsection

Section 60(b) in Police Regulations, Bengal , 1943

(b)Flying visits and superficial inspections made by a Superintendent, Assistant or Deputy Superintendent or Inspector shall not be regarded as the annual or half-yearly inspections prescribed by regulation 47. At the time of regular inspection, the inspecting officer shall not confine himself to an examination of registers and books. In order not to be dependent solely on the reports of his subordinates, he should visit places of importance within their jurisdiction and should endeavour to secure the goodwill of the leading men in the villages, such as, headmen, Panchayats or union board members and their co-operation in the prevention and detection of crime.