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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

9. Functions of the Convenor of the Committee.

- The Convenor of the EAMCET shall subject to such directions as may be issued by the Chairman to discharge his duties in the matters relating to the EAMCET. The Convenor, is specifically responsible for discharging the following functions:
(1)The printing of application form of EAMCET.
(2)Issuing the notification inviting application for the Entrance Test.
(3)Sale of application forms and issue of Hall-Tickets.
(4)Appointment of Co-ordinators/Chief Superintendents/Observers of various Test Centers.
(5)Coding and decoding of Response sheets (Answer Scripts).
(6)Appointment of Members of confidential team for assisting computer process in valuation of answer scripts.
(7)Payment of remuneration for various items/services utilized for the purpose of EAMCET.
(8)Maintenance and submission of accounts to the APSCHE.
(9)Preparation of Key answers through a committee consisting of professors of Universities, Teachers of Under Graduate Colleges and Teachers of Intermediate Colleges in consultation with the Chair-person.
(10)Publication of results and dispatch of Rank Cards to the qualified candidates.
(11)Such other duties as entrusted by the Chairman.