Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] State of Goa - Subsection Section 51(1)(f) in The Goa Industrial Development Act, 1965 (f)under section 33, the additional terms and conditions subject to which lands and buildings in industrial estate and industrial areas may be held or used;