Section 8(3) in Tamil Nadu Private Colleges (Regulation) Rules, 1976
(3)The committee shall consist of-(a)representatives of the educational agency, who shall be nominated by such educational agency:Provided that no employee of the college shall be nominated under this category;(b)Principal of the college; and(c)Two senior-most Professors.Explanation 1. - In case where there is only one Professor that Professor and one senior-most Assistant Professor/Lecturer and where there is no Professor, two senior-most Assistant Professors/Lecturers shall be in the committee.Explanation 2. - For purposes of this rule, the seniority shall be determined with reference to the total service rendered by the Professors/Assistant Professors/Lecturers in any college or colleges in the State of Tamil Nadu.(d)One member nominated by the University concerned.
