Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 16 in The Rules of the High Court of Orissa, 1948

16.

Except for some special reasons, the papers relating to any matter for discussions at a meeting of the Full Court shall be circulated to all the Judges at least one day before the day of the meeting.