Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 26] [Entire Act]

State of Karnataka - Section

Section 115 in Karnataka Education Act, 1983

115. [ Penalty for contravention of section 23. [Substituted by Act 18 of 2017, w.e.f. 06.04.2017.]

- Any person who contravenes the provisions of section 23 shall on conviction, be punished with imprisonment for a term which may extend to six months and with a fine which may extend to one lakh rupees.