Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Nagaland - Subsection Section 25(b) in Nagaland Forest Act, 1968 (b)the exercise, in accordance with the rules, if any, made by the State Government under Section 12, of any right continued under that section, or
