Supreme Court - Daily Orders
Commissioner Of Income Tax, Bathinda vs Charanjit Singh Sandhu on 29 January, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
1
ITEM NO.20+50 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
1300/2016
(Arising out of impugned final judgment and order dated 22/07/2015
in ITA No. 272/2013 passed by the High Court Of Punjab & Haryana At
Chandigarh)
COMMISSIONER OF INCOME TAX, BATHINDA AND ANR. Petitioner(s)
VERSUS
CHARANJIT SINGH SANDHU Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 1307/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 1308/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 1455/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 1537/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 1540/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 1541/2016
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
with
SLP (C)....CC No. 1601 of 2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (C)....CC No. 1625 of 2016
(With appln.(s) for c/delay in
Signature Not Verified
filing SLP and Office Report)
SLP (C)....CC No. 1681 of 2016
Digitally signed by
Jayant Kumar Arora
Date: 2016.01.30
(With appln.(s) for c/delay in
11:37:50 IST
Reason: filing SLP and Office Report)
SLP (C)....CC No. 1717 of 2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (C)....CC No. 1801 of 2016
(With appln.(s) for c/delay in filing SLP and Office Report)
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SLP (C)....CC No. 1811 of 2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 29/01/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohtagi, Attorney General
Mr. Manish Pushkarna, Adv.
Ms. Shweta Garg, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 500 of 2016. (Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master