(a)In the case of foreign liquor (excluding denatured spirit and rectified spirit):(i)to licenced vendors of foreign liquor, holding a permit from the Collector to obtain liquor from the warehouse.(ii)to any person for his own consumption and not for sale and holding a pass from the Collector to obtain liquor from the warehouse,(iii)Mritasanjibani - to a person licensed to sell medicated wines and holding a permit to obtain such preparation from the distillery.
