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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 13(1)(a) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(a)if the eligible Indian International Telecommunication Entity ceases to hold valid licence either by way of termination or suspension;