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[Cites 0, Cited by 1] [Section 260A] [Entire Act]

State of Maharashtra - Subsection

Section 260A(e) in The Mumbai Municipal Corporation Act, 1888

(e)'fitting' includes a pipe, coupling, flange, branch, bend, stop, ferrule, stop tap, bib tap, spring tap, pillar tap, globe tap, ball cock, boiler, pump, meter, hydrant and any other apparatus or article used for the purpose of conveying or storing water supplied by corporation;