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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Punjab - Subsection

Section 100(15) in Clausewise List of Rates of Sales Tax in Punjab

(15)[ The rate of tax, on stationary items except those specified in Schedule B, appended to the said Act, edible oils, dry battery cells, soap and detergents, tooth pastes, tooth brushes, medicines, ajwain, black pepper, clove, cardamom, coriander seeds, cinnamon, cumin-seeds, chat masala, chana masala, fenugreek, garam masala, mustard seeds (rai), meat masala, pomegrante seeds, turmeric, fennel (saunf), achars, chatnees, pappar and warian, shall be six paise in a rupee.] [Clause (15) which provided 'rate of tax on tractor tyres and tubes w.e.f. 1.4.1992 to 31.3.1994 shall be six paise in a rupee' substituted. by SO.11/PA.46/48/S.5/95 dated 31.3.1995, w.e.f. 1.4.1995.]