Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(h) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (h)The Authority may at any point appoint an investigating authority to examine the books or records or activities of the insurance Web Aggregator.
