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[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(1)(a) in The Drugs and Cosmetics Rules, 1945

(a)holds a Diploma in Pharmacy approved by the Pharmacy Council of India under the Pharmacy Act, 1948 (8 of 1948), or