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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Bihar - Subsection

Section 197(a) in Bihar Financial Rules, 1950

(a)
(i)The Superintending Engineer shall have full power to dispose of all unserviceable stores including stock and tools and plant materials at site of work, materials received from works dismantled or undergoing repairs and to sanction their write off wherever necessary.
(ii)The Superintending Engineer shall have full power to sanction write off of the irrecoverable value of unserviceable stores mentioned in item (i) above.