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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Daman and Diu - Subsection

Section 60(2)(d) in Daman and Diu Value Added Tax Regulation, 2005

(d)place marks of identification on any records, books of account, registers and other documents or make or cause to be made extracts or copies thereof without charge;