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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in The Gas Cylinders Rules, 2004

(2)The master of every ship carrying such cylinders shall deliver to the pilot, before entering any Port, a written declaration under his signature in Form A:Provided that if the agent for such ship delivers to the Conservator of the Port a written declaration referred to in sub-rule (1) under his signature, no such declaration shall be made by the master of the ship.