Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Goa - Subsection Section 48(3) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (3)The provisions of these rules mutatis mutandis apply to the adjourned poll taken under this rule as they apply to the original poll.
