Orissa High Court
Dhrubendra Ch. Das vs Harish Ch. Das & Others on 28 October, 2021
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A. No.367 of 2012
Dhrubendra Ch. Das .... Appellant
Mr. S.P. Mishra, Advocate
-versus-
Harish Ch. Das & Others .... Respondents
Mr. N.C. Pati,
Advocate (R.1 to 12)
Mr. S.K. Mishra,
Advocate (R.13 to 20)
CORAM:
MR. JUSTICE D.DASH
ORDER
28.10.2021 Order No.
13. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).
2. On the prayer of the learned counsel for the Appellant, list this matter after three weeks.
(D. Dash) Judge Himansu