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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(6) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(6)to inform Station masters of important stations on the route in advance of any requirements in the way of water, food etc. that may be needed on the journey ;