Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(2) in Rajasthan Public Trust Act, 1959

(2)The State Government shall determine and fix the amount of allowance payable to the hereditary trustee of a public trust to which this Chapter applied out-Of income of such .public trust after taking into consideration the status of such trustee, the gross income of the public trust and other prescribed particulars.