Andhra Pradesh High Court - Amravati
Karanam Vidapanakal Sudhakar Rao, ... vs Spl Chief Secy Chairmen, Agriculture ... on 10 July, 2019
Author: Cheekati Manavendranath Roy
Bench: Cheekati Manavendranath Roy
HONOURABLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
Writ Petition No.24669 of 2017
Order:
Sri Gandra Mohan Rao, learned counsel for petitioner,
submitted a letter seeking permission to withdraw the writ
petition.
2. Permission is accorded.
3. Accordingly, the writ petition is dismissed as withdrawn.
Pending applications, if any, shall stand closed. No costs.
_________________________________________
CHEEKATI MANAVENDRANATH ROY, J.
10th July, 2019. Ak HONOURABLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY Writ Petition No.24669 of 2017 10th July, 2019.
(Ak)