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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963

(1)The absorbed employees shall be governed by the Madhya Pradesh New Pension Rules, 1951 :Provided that an absorbed employee may, within such period as may be prescribed, opt for the provident fund or, as the case may be, pension scheme applicable to him immediately before the appointed date.