Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act] State of Tamilnadu - Subsection Section 175(1)(b) in Tamil Nadu Panchayats Act, 1994 (b)at such rate, as may be fixed by the Government, not exceeding five per centum on the amount specified below against each instrument: -