Rajasthan High Court - Jodhpur
Chail Singh vs State Of Rajasthan on 5 August, 2021
Author: Goverdhan Bardhar
Bench: Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 412/2021
Chail Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Jitendra Jha
For Respondent(s) : Mr. Sudhir Tak, PP assisted by
Mr. Avinash Godara
HON'BLE MR. JUSTICE GOVERDHAN BARDHAR
Order 05/08/2021 List after two weeks, as prayed.
(GOVERDHAN BARDHAR),J 40-Ritu/-
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