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Rajasthan High Court - Jodhpur

Chail Singh vs State Of Rajasthan on 5 August, 2021

Author: Goverdhan Bardhar

Bench: Goverdhan Bardhar

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                    S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                                                            No. 412/2021

                                   Chail Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Jitendra Jha
                                   For Respondent(s)        :     Mr. Sudhir Tak, PP assisted by
                                                                  Mr. Avinash Godara



                                          HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Order 05/08/2021 List after two weeks, as prayed.

(GOVERDHAN BARDHAR),J 40-Ritu/-

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