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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(s) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(s)liaison and network with the corporate sector, non-governmental organisations, schools and other child welfare institutions for any of the above functions, including for social inquiry, restoration and rehabilitation, as and when required; and