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[Cites 0, Cited by 0] [Section 581(3)] [Section 581] [Entire Act]

State of Punjab - Subsection

Section 581(3)(ii) in Punjab Jail Manual, 1996

(ii)by the District Probation Officer in the case of prisoners released under the Provisions of the Good Conduct Prisoners' Probational Release Act, 1926, to an amount not exceeding thirty days in one year;