Allahabad High Court
Hari Prasad vs Smt. Nisha Singh on 29 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 169 of 2010 Petitioner :- Hari Prasad Respondent :- Smt. Nisha Singh Petitioner Counsel :- S.S.Rajwat Hon'ble Satyendra Singh Chauhan,J.
Counsel for the petitioner is directed to bring on record the orders passed on the order sheet by the court below on Various dates after passing of the order of this Court by way of supplementary affidavit. List after a week.
Order Date :- 29.1.2010 Rao/-