Supreme Court - Daily Orders
Shashi Garg vs Principal Commissioner Of Income Tax on 4 July, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.56 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).15107/2019
(Arising out of impugned final judgment and order dated 02-11-2018
in ITA No.1235/2018 passed by the High Court Of Delhi At New Delhi)
SHASHI GARG Petitioner(s)
VERSUS
PR. COMMISSIONER OF INCOME TAX Respondent(s)
(IA No.81658/2019-CONDONATION OF DELAY IN FILING)
Date : 04-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. K. V. Mohan, AOR
Mr. R.K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.07.05 16:53:39 IST Reason: