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Supreme Court - Daily Orders

Shashi Garg vs Principal Commissioner Of Income Tax on 4 July, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.56                              COURT NO.11                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).15107/2019

     (Arising out of impugned final judgment and order dated 02-11-2018
     in ITA No.1235/2018 passed by the High Court Of Delhi At New Delhi)

     SHASHI GARG                                                         Petitioner(s)

                                                    VERSUS

     PR. COMMISSIONER OF INCOME TAX                                      Respondent(s)

     (IA No.81658/2019-CONDONATION OF DELAY IN FILING)

     Date : 04-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)
                                       Mr. K. V. Mohan, AOR
                                       Mr. R.K. Raghavan, Adv.
                                       Mr. K.V. Balakrishnan, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending application(s), if any, stands disposed of.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.07.05 16:53:39 IST Reason: