Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54B] [Entire Act] State of Jharkhand - Subsection Section 54B(v) in Bihar Education Code, 1961 (v)the payment of grants-in-aid to schools and educational institutions other than those referred to in section 62 or section 63; and
