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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(b) in The Maharashtra Land Revenue (Revenue Surveys and Sub-Divisions of Survey Number) Rules, 1969

(b)[ while determining or revising assessment, favourable situation for receiving manure, or factors such as, remoteness from village of proximity to a forest, or susceptibility to flood shall be taken into consideration, if they are not included in the factor scale.] [Substituted by G.N. of 25.11.1970.]