Rajasthan High Court - Jodhpur
Indra Ram Acharya vs State Of Rajasthan And Ors on 21 March, 2022
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3629/2018
Jai Prakash
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
Connected With
1. S.B. Civil Writ Petition No. 79/2018
2. S.B. Civil Writ Petition No. 120/2018
3. S.B. Civil Writ Petition No. 584/2018
4. S.B. Civil Writ Petition No. 715/2018
5. S.B. Civil Writ Petition No. 774/2018
6. S.B. Civil Writ Petition No. 3606/2018
7. S.B. Civil Writ Petition No. 3630/2018
8. S.B. Civil Writ Petition No. 3631/2018
9. S.B. Civil Writ Petition No. 3768/2018
10. S.B. Civil Writ Petition No. 4781/2018
11. S.B. Civil Writ Petition No. 5108/2018
12. S.B. Civil Writ Petition No. 5411/2018
13. S.B. Civil Writ Petition No. 6253/2018
14. S.B. Civil Writ Petition No. 6309/2018
15. S.B. Civil Writ Petition No. 6316/2018
16. S.B. Civil Writ Petition No. 9064/2018
17. S.B. Civil Writ Petition No. 9066/2018
18. S.B. Civil Writ Petition No. 1770/2019
19. S.B. Civil Writ Petition No. 1876/2019
20. S.B. Civil Writ Petition No. 1906/2019
21. S.B. Civil Writ Petition No. 1908/2019
22. S.B. Civil Writ Petition No. 1909/2019
23. S.B. Civil Writ Petition No. 1984/2019
24. S.B. Civil Writ Petition No. 4676/2019
25. S.B. Civil Writ Petition No. 12760/2019
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(2 of 2) [CW-3629/2018]
For Petitioner(s) : Mr. S. P. Sharma.
For Respondent(s) : Mr. Hemant Choudhary.
Mr. Ravi Panwar (through VC).
HON'BLE MS. JUSTICE REKHA BORANA
Order 21/03/2022 List these matters tomorrow i.e. 22.03.2022.
(REKHA BORANA),J 91 to 116-Sachin/-
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