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Gujarat High Court

Tarapara Pragnesh Chandulal vs Chief Executive Officer, Water And ... on 28 July, 2020

Author: A.Y. Kogje

Bench: A.Y. Kogje

           C/SCA/8164/2020                                     ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 8164 of 2020

==========================================================
         TARAPARA PRAGNESH CHANDULAL & 24 other(s)
                          Versus
CHIEF EXECUTIVE OFFICER, WATER AND SANITATION MANAGEMENT
                      ORGANIZATION
==========================================================
Appearance:
MR HJ DHOLAKIA(5862) for the Petitioner(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,3,4,5,6,7,8,9
SHIVANG P JANI(8285) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                             Date : 28/07/2020

                              ORAL ORDER

Stand over to 27.08.2020.

Learned advocate for the petitioners to move the Registry for listing this matter along with Special Civil Application No.5334 of 2020.

In the meantime, status­quo as to the service conditions of the petitioners be maintained.

(A.Y. KOGJE, J) CAROLINE/GIRISH Page 1 of 1 Downloaded on : Tue Jul 28 22:11:31 IST 2020