Gujarat High Court
Tarapara Pragnesh Chandulal vs Chief Executive Officer, Water And ... on 28 July, 2020
Author: A.Y. Kogje
Bench: A.Y. Kogje
C/SCA/8164/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 8164 of 2020
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TARAPARA PRAGNESH CHANDULAL & 24 other(s)
Versus
CHIEF EXECUTIVE OFFICER, WATER AND SANITATION MANAGEMENT
ORGANIZATION
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Appearance:
MR HJ DHOLAKIA(5862) for the Petitioner(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,3,4,5,6,7,8,9
SHIVANG P JANI(8285) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE
Date : 28/07/2020
ORAL ORDER
Stand over to 27.08.2020.
Learned advocate for the petitioners to move the Registry for listing this matter along with Special Civil Application No.5334 of 2020.
In the meantime, statusquo as to the service conditions of the petitioners be maintained.
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