Section 235(1)(k) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Uttar Pradesh - Subsection

Section 235(1)(k) in The U.P. Municipalities Act, 1916

(k)any other matter relating to the supply of water in respect of which this Act makes no provision or insufficient provision and further provision is, in the opinion of the State Government, necessary.

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State of Uttar Pradesh - Subsection

Section 235(1)(k) in The U.P. Municipalities Act, 1916