Himachal Pradesh High Court
Prem Pal vs . Hpmft Ltd. on 3 July, 2025
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CWPOA No. 6287 of 2020 03.07.2025 Present: Mr. Rakesh Dogra, Advocate, for the petitioner.
Ms. Anjana Khan, Advocate, vice counsel for the respondent.
Learned counsel for the respondent submits that after removal of objections, supplementary affidavit has been filed in the Registry on 2.7.2025.
Registry is directed to trace and place the same on record, if in order.
List on 24.7.2025.
(Satyen Vaidya) Judge 3rd July, 2025 (kck) ::: Downloaded on - 03/07/2025 21:25:05 :::CIS