Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 142(3)] [Section 142] [Entire Act] Madras Presidency - Subsection Section 142(3)(a) in Madras Estates Land Act, 1908 (a)that he is under no obligation to repair the irrigation work concerned;