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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(a) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1972

(a)The cut referred to in Clause 6 shall not apply to the electrical connections of hospitals, water works, sewage pumping, works, tube-wells and pumping sets used for irrigation of agricultural fields, State Lift Irrigation Schemes and State Tube-wells, State pumped canals, petrol pumps, railways, defence and military installations, newspaper printing presses and Government presses, drug manufacturing industries, milk chilling centres, fruit preservation industries, cold storage and ice factories, glass factories, units engaged in manufacture of oxygen for medical use, All India Radio Stations, Central and State Government offices.