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[Cites 0, Cited by 0] [Section 22A(3)] [Section 22A] [Entire Act]

Union of India - Subsection

Section 22A(3)(b) in The Air (Prevention And Control Of Pollution) Act, 1981

(b)authorise the Board, if the direction under clause (a) is not complied with by the person to whom such direction is issued, to implement the direction in such manner as may be specified by the Court.