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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(6) in Right of Children to Free and Compulsory Education Rules, 2012

(6)The GCERT shall, devise special training-education programmes for those children, based upon test reports, who have not been able to reach the expected learning levels. These programmes shall be implemented by teachers through inputs provided in in-service teacher training.