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State of Madhya Pradesh - Section

Section 1 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Gram Tatha Nagar Raksha Samiti Rules, 2003.
(2)They shall come into force with effect from the date of publication in "Madhya Pradesh Gazette".