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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(b) in The Orissa Finance Service Rules, 1979

(b)lists of persons for appointment to the cadre of the Orissa Finance Service, Class II by selection under Clause (c) of Sub-rule (1) of Rule 3.