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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)The words and expressions used, in the rules, but not defined therein, and defined in the Act, shall have the same meaning as assigned to them in the Act.Chapter - II Juvenile in Conflict with Law