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State of Himachal Pradesh - Section

Section 21 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

21. Other Officers.

(1)The Cluster University may appoint such other officers as may be necessary for its functioning.
(2)The manner of appointment of other officers of the Cluster University and their powers and functions shall be, such as, may be prescribed by the Statutes.