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State of Maharashtra - Section

Section 13 in The Maharashtra Animal and Fishery Sciences University Act, 1998

13. Executives, Academic and other Officers.

- The following shall be the Executives, Academic Officers, other Officers, and officers declared by Statutes of the University, namely:-
(a)Executives,-
(i)The Chancellor;
(ii)The Pro-Chancellor;
(iii)The Vice-Chancellor.
(b)Academic Officers,-
(i)The Director of the University;
(ii)The Deans of Faculties;
(iii)The Associate Deans.
(c)Other Officers,-
(i)The Registrar;
(ii)The Comptroller;
(iii)The Librarian.
(d)Officers declared by Statutes - Such other persons as may be declared by the Statutes to be the Academic Officers or other Officers of the University;
Provided that, the same person may be appointed to more than one post in the category of Academic officers or other officers or Officers declared by Statutes:Provided further that, in the category of Academic Officers or other Officers or Officers declared by Statutes, any of the posts may be filled or may not be filled at any time.